Vishal Enterprise & Anr vs Union Of India & Ors
2021 Latest Caselaw 465 Cal/2

                              ORDER SHEET
                              WPO/452/2018
                     IN THE HIGH COURT AT CALCUTTA
                    CONSTITUTIONAL WRIT JURISDICTION
                              ORIGINAL SIDE

                          VISHAL ENTERPRISE & ANR.
                                   Versus
                            UNION OF INDIA & ORS.


  BEFORE:
  The Hon'ble JUSTICE MD. NIZAMUDDIN
  Date : 19th July, 2021



                                                                   Appearance:
                                                   Mr. Biswajit Mukherjee, Adv.
                                                     Mr. Soumyajit Mishra, Adv.
                                                                 For petitioners
                                              Mr. Bhaskar Prasad Banerjee, Adv.
                                                                 For respondent

Mr. Kaushik Dey, Adv.

For respondent no.4

The Court : Both the parties are present.

Affidavits are ready in the matter.

Mr. Mukherjee, learned advocate appearing for the petitioner submits that

the issue raised in the writ petition is covered by way of a notification and a

subsequent judgment of Supreme Court.

List this matter on 9th August, 2021 for final hearing if the learned

Advocate for the respondents will take instructions in the matter.

On the next date of hearing, both the parties should be ready with their

short written notes of arguments.

(MD. NIZAMUDDIN, J.)

sb.