Ct-16 The State Of West Bengal & Ors vs Fulkumari Paswan & Ors
2021 Latest Caselaw 4003 Cal

03      29.7.2021                     AST 37 of 2019
&                                         with
04
                    I.A No. CAN 1 of 2019(Old No. CAN 9442 of 2019)

Ct-16                         The State of West Bengal & Ors.
                                            Vs.
                                 Fulkumari Paswan & Ors.

                                                  With
ar
                                     AST 38 of 2019
                                          with
                    I.A No. CAN 1 of 2019(Old No. CAN 9441 of 2019)
                          CAN 2 of 2019(Old No. CAN 10591 of 2019)
                          CAN 3 of 2019(Old No. CAN10592 of 2019)
                          CAN 4 of 2019(Old No. CAN 10593 of 2019)
                          CAN 5 of 2019(Old No. CAN10845 of 2019)

                         Mr. Kishore Dutta, Ld. Adv General
                         Mr. Sirsanya Bandopadhyay
                                          ... For the Appellants

                         Mr. Anant Kumar Shaw
                         Mr. M. Ganguly
                                    ... For the Respondent no. 1 in

AST 37 of 2019 and respondent no. 2 in AST 38 of 2019

Mr. M. Malhotra Mr. Ravi Kumar Dubey ... For the Respondent no. 2 in AST 37 of 2019 and respondent no. 1 in AST 38 of 2019

Hearing is concluded and judgment is reserved.

(Saugata Bhattacharyya,J.) (Soumen Sen, J.)