Citation : 2021 Latest Caselaw 3791 Cal
Judgement Date : 14 July, 2021
23 14.07.2021
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In the High Court at Calcutta Civil Revisional Jurisdiction Appellate Side
C.O. No. 1202 of 2021
(Via video conference)
Royd Nursing Home and Healthcare Limited & Anr.
-Vs.-
State of west Bengal & Ors.
Mr. Pranit Bag, Ms. Jayati Chowdhury, Ms. Ranjana Seal ...for the petitioners
Mr. Atarup Banerjee, Mr. Golam Nure Imrohi ...for the opposite party no. 2
Heard learned counsel for both sides.
Hearing concluded.
Judgment reserved.
(Sabyasachi Bhattacharyya, J.)
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