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Mahesh Kumar Kejriwal And Another vs Ramesh Kumar Kejriwal And Others
2021 Latest Caselaw 3754 Cal

Citation : 2021 Latest Caselaw 3754 Cal
Judgement Date : 13 July, 2021

Calcutta High Court (Appellete Side)

Mahesh Kumar Kejriwal And Another vs Ramesh Kumar Kejriwal And Others on 13 July, 2021

AD. 15.

July 13, 2021.

MNS.

C. O. No. 1201 of 2021 (Via video conference)

Mahesh Kumar Kejriwal and another Vs.

Ramesh Kumar Kejriwal and others

Mr. Jishnu Saha, Mr. Aniruddha Mitra, Mr. Sabyasachi Sen

... for the petitioners.

Mr. Utpal Bose, Mr. Shuvasish Sengupta, Mr. Soumyajit Mishra

...for the opposite party no. 1.

Heard learned senior counsel for both

sides.

Hearing is concluded.

The matter is reserved for judgment.

(Sabyasachi Bhattacharyya, J.)

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