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Balvantrai Somabhai Contractor & ... vs Union Of India & Anr
2021 Latest Caselaw 3749 Cal

Citation : 2021 Latest Caselaw 3749 Cal
Judgement Date : 13 July, 2021

Calcutta High Court (Appellete Side)
Balvantrai Somabhai Contractor & ... vs Union Of India & Anr on 13 July, 2021
                         (Through Video Conference)
13.07.2021

serial no. 42

Dd WPA 8124 of 2020

Balvantrai Somabhai Contractor & Anr.

Vs.

Union of India & Anr.

Mr. Ratul Das, Mr. Saurav Jain, Advocates ... ... for the Petitioners

In view of the judgment and order dated October 15, 2020 passed in WPA 22790 of 2019 (Gautam Mehra Vs. Union of India & Ors.), the present writ petition is referred to a Larger Bench.

(Debangsu Basak, J.)

 
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