Dwarika Prosad Bhagat vs Bihari Prosad & Ors
2021 Latest Caselaw 3746 Cal

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18   13.07.2021

SA 618 of 1984

SAT 2195 of 2002

Dwarika Prosad Bhagat vs.

Bihari Prosad & ors.

The second appeal tender is of year 2002.

Defects reported on 20th August, 2011 are that certified

copies of both decrees do not state respective dates of

judgment. Printed list has been published. None appears

on behalf of appellant.

It is expected steps would be taken for removal

of defects, failing which put up for final order on 26 th July,

2021.

Additional Stamp Reporter will further report.

(Arindam Sinha, J.)

(Biswajit Basu, J.)