Sc vs Fazlur Rahaman Sk. & Anr
2021 Latest Caselaw 3564 Cal

Ct   02.7                           F.M.A.T. 239 of 2015
No   2021                         ( Via Video Conference )
26                                        --------------

9                                    Dipankar Ghosh
Sc                                          Vs.
                                  Fazlur Rahaman Sk. & Anr.


            Mr. Muktakesh Das
                                           ...For the Appellant/Claimant

            Mr. Sanjay Paul
                                           ...For the respondent No.2/

Assurance Co.

This appeal has been filed by the

appellant/claimant against the judgment and award

dated November 13, 2014 passed by the learned Judge,

Motor Accident Claims Tribunal, Additional District

Judge, 5th Court, Nadia in M.A.C. Case No. 428 of 2006.

Learned counsel appearing on behalf of the

respondent no. 2/Assurance Company submits that the

matter has been settled and the Assurance Company is

now required to pay a further sum of Rs.3,20,000/-

(Rupees three lakh twenty thousand) to the

appellant/claimant.

In light of the above submission, the respondent

no. 2/Assurance Company is directed to pay a further

sum of Rs.3,20,000/- (Rupees three lakh twenty

thousand) to the appellant's/ claimant's bank account

directly within a period of four weeks from date of

furnishing his bank details.

The appellant/claimant is directed to provide his

bank details along with proof of identity to the Assurance

Company within a period of two weeks and upon receipt

of the same, the Assurance Company is directed to

deposit a further sum of Rs.3,20,000/- (Rupees three

lakh twenty thousand) to the appellant's/claimant's bank

account within four weeks thereafter.

With the aforesaid direction, the instant

appeal is disposed of.

There shall be no order as to costs.

Urgent photostat certified copy of this order, if

applied for, be given to the parties, upon compliance of all

formalities, on priority basis.

( Shekhar B. Saraf, J.)