Kolkata Metropolitan ... vs South City Projects (Kolkata) ...
2021 Latest Caselaw 95 Cal/2

OD 11

                                    ORDER SHEET

                                  IA GA 1 of 2020
                                  AP 351 of 2020
                         IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE

                   KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
                                       VS
                    SOUTH CITY PROJECTS (KOLKATA) LTD. AND ANR.

  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK
  Date: 29th January, 2021.

  (Via Video Conference)
                                        Mr. Sirsanya Bandhopadhyay,
                                        Ms. Sanchari Chakraborty, Advs.
                                               ...for the petitioner
                                        Mr. Abhrajit Mitra, Sr. Adv.
                                        Mr. Satadeep Bhattacharyya, Adv.
                                        Mr. Saptarshi Datta, Adv.
                                        Ms. Saamidheni Das, Adv.
                                               ...for the respondents

The Court: Since the respondents invited the Court to decide the application on

the basis of the pleadings in the petition without using an affidavit, the parties were

heard at length.

Hearing concluded. Judgment reserved.

(DEBANGSU BASAK, J.)

TR/