Sunrit Deb vs Sudip Deb & Ors
2021 Latest Caselaw 74 Cal/2

OD-2+3

               IN THE HIGH COURT AT CALCUTTA
             ORDINARY ORIGINAL CIVIL JURISDICTION
                        ORIGINAL SIDE

                          IA GA 6 of 2019
                       (Old GA 351 of 2019)
                                In
                         CSOS 5 of 2008

                         SUNRIT DEB
                           VERSUS
                       SUDIP DEB & ORS.

                              WITH

                          IA GA 3 of 2019
                       (Old GA 350 of 2019)
                                In
                         CSOS 4 of 2010

                         SUNRIT DEB
                           VERSUS
                     DEBASISH DEB & ORS.




 BEFORE:
 The Hon'ble JUSTICE SHIVAKANT PRASAD

Date : 22nd January,2021.

APPEARANCE:

Mr. Debraj Bhattacharya,Adv.

Mr. Surajit Nath Mitra,Sr. Adv.

Mr. Tilok Bose,Sr. Adv.

Mr. Arnab Mukherjee,Adv.

Ms. Sayanika De,Adv.

The Court :-On behalf of the plaintiff, written notes of arguments

submitted. Heard learned Counsel for both the parties in full. Judgment is

reserved with liberty given to the defendants.

The petitioner in GA No. 351 of 2019 and GA No. 350 of 2019 to submit

written reply to the written notes of arguments submitted on behalf of the

plaintiff by 18th February, 2021.

(SHIVAKANT PRASAD, J.)

S.Chandra