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Construction Limited vs The Board Of Trustees For The
2021 Latest Caselaw 729 Cal

Citation : 2021 Latest Caselaw 729 Cal
Judgement Date : 28 January, 2021

Calcutta High Court (Appellete Side)
Construction Limited vs The Board Of Trustees For The on 28 January, 2021
   05
28.01.2021.
   mb

               IN THE HIGH COURT AT CALCUTTA
              CONSTITUTIONAL WRIT JURISDICTION
                       APPELLATE SIDE

                     W.P.A. No. 4795 of 2020
                                  with
              IA NO:CAN 3 of 2020(CAN 3106 of 2020),
                    CAN 4 of 2020 (CAN 3107 of 2020),
                    CAN 5 of 2020 (CAN 4563 of 2020)
                                and
                    CAN 6 of 2020 (CAN 4564 of 2020)
                      (Via video conference)

                      Hindustan Steelworks
                      Construction Limited
                                Vs.
                   The Board of Trustees for the
                         Port of Kolkata & Ors.

                   Mr.   Jishnu Saha,
                   Mr.   Dhiraj Trivedi,
                   Mr.   Ishan Saha,
                   Mr.   Shrisendu Chaudhury,
                   Mr.   Saket Sharma
                                ... for the petitioner.

                   Mr. Abhrajit Mitra,
                   Mr. Amit Nag,
                   Mr. Swarajit Dey,
                   Ms. Ranjabati Ray
                        ...for the Kolkata Port Trust.

                   Mr. Bijay Adhikari,
                   Mr. Siddhartha Lahiri
                        ...for the private respondent no. 4.

Written notes of argument filed by the

respondent-Kolkata Port Trust be kept on record.

Hearing is concluded. Judgment reserved.

(Sabyasachi Bhattacharyya, J.)

 
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