Limited And Others vs West Bengal Financial ...
2021 Latest Caselaw 546 Cal

   14
25.01.2021.
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                      IN THE HIGH COURT AT CALCUTTA
                     CONSTITUTIONAL WRIT JURISDICTION
                              APPELLATE SIDE
                            (Via video conference)

                          W.P.A. No. 1371 of 2021

                        Trirani Industries Private
                           Limited and others
                                    Vs.
                    West Bengal Financial Corporation



                   Mr.   Saptangsu Basu,
                   Mr.   Rupak Ghosh,
                   Mr.   Chayan Gupta,
                   Mr.   S.M. Obaidullah,
                   Mr.   Nikhil Kumar Roy,
                   Mr.   N. Bhattacharya
                                ... for the petitioners

                   Mr.   Jishnu Chowdhury,
                   Mr.   Aritra Basu,
                   Mr.   Abhijit Sarkar,
                   Mr.   Abhikchitta Kundu
                                 ...for the respondent

Heard learned counsel for both sides.

Hearing concluded.

Since the impugned auction sale is scheduled to

be held on January 27, 2021, the respondent is free to

hold such auction sale. However, the results of the

same shall not be published or acted upon till the

delivery of judgment in this matter.

Judgment reserved.

(Sabyasachi Bhattacharyya, J.)