Srila Datta And Anr vs Kanta Devi Bhutoria And Ors
2021 Latest Caselaw 48 Cal/2

ORDER SHEET

                                                                             OD-19


                            EC No. 196 of 2020
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION


                           SRILA DATTA AND ANR.
                                  VERSUS
                       KANTA DEVI BHUTORIA AND ORS.



  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

Date: 14th January, 2021.

(Via Video Conference)

Appearance:

Mr. Aishwarya Kumar Awasthi, Adv. For the plaintiffs/decree-holders.

The Court :- The plaintiffs seek to execute a decree dated October 16, 2015

modified by the Division Bench on September 6, 2019.

The plaintiffs will serve a copy of this execution petition upon the

judgment-debtors and file an affidavit-of-service to such effect on the next date.

List the execution petition on January 20, 2021 under the same heading.

(DEBANGSU BASAK, J.)

snn.