Shyamal Sundar Kundu vs The State Of West Bengal & Ors
2021 Latest Caselaw 210 Cal

     02.
15.01.2021.
 Ct. No. 11.
    F.B.

                                   MAT 5 of 2021
                                        with
                                IA No. CAN 1 of 2021

                               Shyamal Sundar Kundu
                                        -Vs.-
                           The State of West Bengal & Ors.


                          Mr. Ashit Kumar Chakraborty,
                          Mr. Sunanda Mohan Ghosh
                                       ..... For the Appellant.

                          Mr. Srijan Kumar Nayak,
                          Ms. Rituparna Maitra
                                   ..... For the State.

                          Mr. Milan Bhattacharyya,
                          Ms. Sulagna Bhattacharyya
                                       ..... For the Respondent

Nos. 5 & 6.

Mr. Chakraborty, Learned Counsel, appears for

the appellant and concludes his submissions.

Mr. Nayak, Learned Counsel, appears for the

State-Respondents and, also concludes his submissions.

Mr. Milan Bhattacharyya, Learned Senior

Counsel, appears for the Respondent/Co-operative

Society and submits.

Hearing stands concluded.

Judgment stands reserved.

(Hiranmay Bhattacharyya, J.) (Subrata Talukdar, J.)