Haripada Mali And Another vs Birendra Nath Mali & Ors
2021 Latest Caselaw 198 Cal

Citation : 2021 Latest Caselaw 198 Cal
Judgement Date : 14 January, 2021

Calcutta High Court (Appellete Side)

Haripada Mali And Another vs Birendra Nath Mali & Ors on 14 January, 2021

BR   14.1.
2    2021
                                  S.A. 1206 of 1976
                           Haripada Mali and another
                                         -vs-
                            Birendra Nath Mali & Ors.

                       Mr. Prasanta Bishal .. for the respondent

In the cause title of the judgment of the appeal the surnames of both the appellant and the respondent were recorded wrongly as Malik instead of Mali. The names of the parties should be read as Haripada Mali and Birendra Nath Mali .

This order be made part of the judgment of the S.A. No. 1206 of 1976.

( Bibek Chaudhuri, J. )

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