Limited & Anr vs Falguni Jana & Ors
2021 Latest Caselaw 145 Cal

12.01.2021
     15
 RP Ct.04
                                    FMA 698 of 2019
                   West Bengal Essential Commodities Supply Corporation
                                    Limited & Anr.
                                          Versus
                                   Falguni Jana & Ors.

             Mr. Susovan Sengupta
             Mr. Sanjay Saha
                                            ....   For Appellants
             Mr. Puspal Chakraborty
             Mr. Subhajit Das
                                            ....    For Respondents

Mr. Sengupta, learned advocate Senior Government Advocate appears on behalf of appellants and submits, his clients are aggrieved by judgment dated 28 th February, 2018, by which respondents' writ petitions were allowed.

The appeal will be heard on dispensation of all formalities in respect of the appeal. Notice of appeal is waived by Mr. Sengupta.

List on 19th January, 2021.

(Arindam Sinha, J.)

(Suvra Ghosh, J)