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Dr. Abhishek Mukherjee vs Mukund Kelkar & Ors
2021 Latest Caselaw 175 Cal/2

Citation : 2021 Latest Caselaw 175 Cal/2
Judgement Date : 19 February, 2021

Calcutta High Court
Dr. Abhishek Mukherjee vs Mukund Kelkar & Ors on 19 February, 2021
ORDER SHEET
                                 CC No.40 of 2020
                                 WPO/441/2018
                     IN THE HIGH COURT AT CALCUTTA
                         Special Jurisdiction [Contempt]
                                   ORIGINAL SIDE


                            DR. ABHISHEK MUKHERJEE
                                         VS
                            MUKUND KELKAR & ORS.

          BEFORE:
          The Hon'ble JUSTICE AMRITA SINHA

Date: 19th February, 2021.

Appearance:

Mr. Soumya Majumder, Adv.

Ms. Ashmita Chakraborty, Adv. Mr. Joydip Mishra, Adv.

..for the petitioner.

The Court:- The writ petitioner alleges that the subsistence

allowance which was directed to be paid by the judgment dated 1st

October, 2019, has not been paid to him till date.

The petitioner is directed to serve a copy of the contempt

application upon the contemnor no.3 intimating that the matter

will appear in the list on 12th March, 2021.

Pendency of the contempt petition will not stand in the way

of the contemnor from disbursing the subsistence allowance in

terms of the direction passed in the judgment dated 1st October,

2019.

(AMRITA SINHA, J.)

nm

 
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