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Kc M/S. Sonai Food Marketing Pvt. ... vs The State Of West Bengal & Ors
2021 Latest Caselaw 1580 Cal

Citation : 2021 Latest Caselaw 1580 Cal
Judgement Date : 26 February, 2021

Calcutta High Court (Appellete Side)

Kc M/S. Sonai Food Marketing Pvt. ... vs The State Of West Bengal & Ors on 26 February, 2021

   10                            WPA 4928 of 2021
26.02.2021

KC M/s. Sonai Food Marketing Pvt. Ltd. & Anr.

Vs.

The State of West Bengal & Ors.

Mr. Kalyan Kumar Bandyopadhyay Mr. R. A. Agarwala Ms. Nibedita Pal Mr. Ramesh Dhara Mr. A. G. Mukherjee.

... for the petitioners.

Mr. Kishore Dutta, learned Advocate General. Mr. Susovan Sengupta Mr. Subir Pal.

... for the State.

Mr. Bandyopadhyay, learned advocate for the

petitioners have concluded his reply argument.

Hearing is concluded. Judgment is reserved.

(Abhijit Gangopadhyay, J.)

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