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Kc Md. Rashed Molla vs The State Of West Bengal & Ors
2021 Latest Caselaw 1577 Cal

Citation : 2021 Latest Caselaw 1577 Cal
Judgement Date : 26 February, 2021

Calcutta High Court (Appellete Side)
Kc Md. Rashed Molla vs The State Of West Bengal & Ors on 26 February, 2021
   48                           WPA 11052 of 2020
26.02.2021
   KC                                Md. Rashed Molla
                                            Vs.

The State of West Bengal & Ors.

Mr. Debabrata Saha Roy Mr. Pingal Bhattacharya Mr. Subhankar Das.

... for the petitioner.

Mr. Susovan Sengupta Mr. Bipin Ghosh.

... for the State.

Matter involving similar questions has already been

heard by a Division Bench of this Court. The parties thereto

are waiting for the judgment.

In such circumstances, the matter is adjourned.

Liberty is granted to the parties to mention for inclusion in

the list.

(Abhijit Gangopadhyay, J.)

 
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