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Subhankar Ghosh vs Unknown
2021 Latest Caselaw 1575 Cal

Citation : 2021 Latest Caselaw 1575 Cal
Judgement Date : 26 February, 2021

Calcutta High Court (Appellete Side)

Subhankar Ghosh vs Unknown on 26 February, 2021

26.02.2021 Mithun Sl. No.31.

D/L.

Ct.No.32 CRR/3211/ 2019

In Ref: An application under Section 401 read with Section 482 of the Code of Criminal Procedure, 1973.

In the matter of : Subhankar Ghosh ...the petitioner.

Mr. Subhankar Ghosh.

... for the petitioner-in-person.

Affidavit-of-service filed on behalf of the petitioner (in

person) is taken on record.

Despite service, no one appears on behalf of the Private

Opposite Party.

Heard the petitioner appearing in person at length.

Hearing is concluded.

Judgment is reserved.

(Jay Sengupta, J)

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