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Jyoti Sankar Bera And Others vs The State Of West Bengal And Others
2021 Latest Caselaw 1548 Cal

Citation : 2021 Latest Caselaw 1548 Cal
Judgement Date : 24 February, 2021

Calcutta High Court (Appellete Side)
Jyoti Sankar Bera And Others vs The State Of West Bengal And Others on 24 February, 2021
AD. 43.
February 24, 2021.
MNS.

                                  W. P. A. 11406 of 2020
                                  (Via video conference)

                               Jyoti Sankar Bera and others
                                            Vs.
                            The State of West Bengal and others

                       Mr. Soumen Dutta,
                       Mr. Subhadeep Chatterjee

                                        ... for the petitioners.

                       Mr. Samrat Sen,
                       Mr. Amrita Panja Moulick

                               ...for the respondent-authorities.

Hearing is concluded and judgment

reserved.

The interim order granted earlier stands

extended till disposal of the writ petition.

(Sabyasachi Bhattacharyya, J.)

 
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