Tapas Bandopadhyay vs Indrani Bandopadhyay
2021 Latest Caselaw 1545 Cal

24th February,2021 (D/L No.13) (SKB)

FAT 29 of 2021 With CAN 1 of 2021 CAN 2 of 2021 (Via Video Conference)

Tapas Bandopadhyay Versus Indrani Bandopadhyay

Mr. Rajmohan Chattoraj, Mr. Kalyan Chatterjee, Mr. Subrata Sarkar, Mr. Sourav Mondal, Ms. Assumdipta Som ... for appellant/applicant.

Mr. Chattoraj, learned advocate appears on behalf

of applicant in the application for stay of impugned

judgment and decree dated 17th February, 2020.

We find the appeal is defective on certified copy of

decree not having been filed. The file be sent down for

defect being removed.

List the applications on 8th March, 2021.

(Arindam Sinha, J.)

(Suvra Ghosh, J.)