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Radheshyam Bhartia vs Manju Bhartia & Ors
2021 Latest Caselaw 151 Cal/2

Citation : 2021 Latest Caselaw 151 Cal/2
Judgement Date : 12 February, 2021

Calcutta High Court
Radheshyam Bhartia vs Manju Bhartia & Ors on 12 February, 2021
ORDER SHEET
                                                                      OD-3

                           IA NO. GA/16/2018
                        (OLD NO. GA/3209/2018)
                          IN CS/100038/1995
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE


                           RADHESHYAM BHARTIA
                                 VERSUS
                           MANJU BHARTIA & ORS.


  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

Date: 12th February, 2021.

(Via Video Conference)

Appearance:

Mr. Suman Kr. Dutt Adv.

Mr. Malay Kr. Ghosh Sr. Adv.

Mr. Mohit Gupta, Adv. Mr. Anand Prasad Agarwalla, Adv.

The Court: Hearing concluded. Judgment Reserved.

(DEBANGSU BASAK, J.)

sp/

 
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