Sova Solar Ltd. & Anr vs The State Of West Bengal & Ors
2021 Latest Caselaw 113 Cal/2

ORDER SHEET

                              WPO No. 437 of 2019

                      IN THE HIGH COURT AT CALCUTTA
                        Constitutional Writ Jurisdiction
                               ORIGINAL SIDE


                          SOVA SOLAR LTD. & ANR.
                                  Versus
                     THE STATE OF WEST BENGAL & ORS.


  BEFORE:
  The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
  Date : February 4, 2021.

                                                                        Appearance:
                                                               Mr. Anirban Ray, Adv.
                                                             Mr. Arindam Guha, Adv.
                                                                 ...for the Petitioners

                                                    Mr. Abhratosh Majumder, Ld. AAG
                                                        Mr. Soumitra Mukherjee, Adv.
                                                            Mr. Debasish Ghosh, Adv.
                                                                       ...for the State

                                                      Mr. Talay Masood Siddiqui, Adv.
                                                      ...for the Respondent nos. 2 & 3

The Court : Upon prayer of learned Senior Counsel appearing for the State

respondent, the earlier written notes of argument filed by the said respondents is

expunged and returned to the respondents. The revised written notes of

submissions, filed today in Court on behalf of the State respondent, be kept on

record.

Hearing is concluded.

Judgment reserved.

(SABYASACHI BHATTACHARYYA, J.)

sg.