The Calcutta Gujrati Education ... vs State Of West Bengal And Ors
2021 Latest Caselaw 111 Cal/2

OD-1

                             W.P.O. No. 166 of 2020

                       IN THE HIGH COURT AT CALCUTTA
                         Constitutional Writ Jurisdiction
                                 ORIGINAL SIDE
                           (VIA VIDEO CONFERENCE)

            THE CALCUTTA GUJRATI EDUCATION SOCIETY AND ANR.
                                 Versus
                     STATE OF WEST BENGAL AND ORS.



  BEFORE:
  The Hon'ble JUSTICE ABHIJIT GANGOPADHYAY
  Date : 4th February, 2021.


                                                                       Appearance :
                                                        Mr. Soumyo Majumdar, Adv.
                                                           Ms. Noelle Banerjee, Adv.
                                                          Mr. Dipak Dey, Adv., Adv.
                                                                ...for the petitioners

                                                                Mr. Asish Das, Adv.
                                                            Mr. Baharu Jamal, Adv.
                                                            Mr. Sunny Nandy, Adv.
                                                              ...for the respondents

The Court: The respondents have filed their written notes of arguments

today. The hearing is concluded for all practical purposes. The judgment is

reserved.

(ABHIJIT GANGOPADHYAY, J.)

S.Bag