Sri Sanjit Kumar Das & Ors vs Sri Kashinath Ghosh & Ors
2021 Latest Caselaw 1013 Cal

Citation : 2021 Latest Caselaw 1013 Cal
Judgement Date : 4 February, 2021

Calcutta High Court (Appellete Side)

Sri Sanjit Kumar Das & Ors vs Sri Kashinath Ghosh & Ors on 4 February, 2021

     04.02.
3
      2021
AG
 M                             SAT 280 of 2016
Ct                                  With
02                  CAN 1 of 2018 (Old CAN 5485 0f 2018)


                          Sri Sanjit Kumar Das & Ors
                                       vs
                          Sri Kashinath Ghosh & Ors

              Mr. Surya Prosad Chattopadhyay,
                                       ... For the Appellants.

              Mr. Soumitra Bandopadhyay,
              Mr. Aniruddha Sen,
              Ms. Suchana Banerjee,  ... For the Respondents.

On the prayer of the learned advocate for the appellants, who submits that he wants to rely upon some judgments, which he placed in the Trial Court.

The matter is fixed on 18th February, 2021.

(Harish Tandon, J)

(Kausik Chanda , J)

Download the LatestLaws.com Mobile App