Srikumar Chattopadhyay vs The State Of West Bengal & Ors
2021 Latest Caselaw 1006 Cal

Citation : 2021 Latest Caselaw 1006 Cal
Judgement Date : 4 February, 2021

Calcutta High Court (Appellete Side)

Srikumar Chattopadhyay vs The State Of West Bengal & Ors on 4 February, 2021

   206
04.02.2021.
   d.p.

                               W.P.A. 14280 of 2015
                              (Via Video Conference)


                            Srikumar Chattopadhyay
                                     -versus
                         The State of West Bengal & Ors.


                        Ms. Mousumi Bhowal.
                                 ...For the Petitioner.

                        Mr. L.K. Gupta, Sr. Adv.,
                        Mr. B. Mitra,
                        Mr. R.M. Chattopadhyay.
                                    ...For the WBSETCL.



                    Written notes of arguments filed on behalf of the
              respondent nos. 2 to 8 is taken on record.

Hearing is concluded. Judgment reserved.

( Amrita Sinha, J.)

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