Jagjeet Singh Kohli vs State Of West Bengal And Anr
2021 Latest Caselaw 100 Cal/2

OD-10+11

                 IN THE HIGH COURT AT CALCUTTA
                   Constitutional Writ Jurisdiction
                          ORIGINAL SIDE


                         WPO 108 of 2018

                     JAGJEET SINGH KOHLI
                           VERSUS
                STATE OF WEST BENGAL AND ANR.


                               WITH


                         WPO 109 of 2018


                      JAGJEET SINGH KOHLI
                            VERSUS
                  STATE OF WEST BENGAL & ORS.




  BEFORE:
  The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA

Date : 2nd February,2021.

APPEARANCE:

In WPO 108 of 2018 & WPO 109 of 2018:

Mr. Sarvapriya Mukherjee,Adv. Mr. Emon Bhattacharya,Adv.

Ms. Pooja Sah,Adv.

In WPO 108 of 2018 & WPO 109 of 2018:

Mr. Satadeep Bhattacharya,Adv.

Ms. Anisha Kochar,Adv.

Mrs. Manju Agarwal,Adv. Mr. Bajrang Manot,Adv.

In WPO 108 of 2018:

Mr. Abhratosh Majumdar,Adv. Mr.Soumitra Mukherjee,Adv. Mr. Avra Majumdar,Adv.

In WPO 109 of 2018:

Mr. Abhratosh Majumdar,Adv. Md. Talay M. Siddiqui,Adv. Mr. Nilotpal Chatterjee,Adv.

The Court:- Hearing is concluded. Judgment is reserved.

(SABYASACHI BHATTACHARYYA, J.)

S.Chandra