Citation : 2021 Latest Caselaw 6649 Cal
Judgement Date : 24 December, 2021
24.12. 2021 item No.9 sb ct. no. 34
CRR 2915 of 2019 (via video conference)
Brescon Partners LLP Vs.
The State of West Bengal & Anr.
Mr. Ayan Bhattacharya Mr. Sounak Mitra Mr. Zulfiqar Ali Al Quaderi Mr. Prattya Khan ..for the petitioner
Mr. S.G. Mukherjee, Ld. PP Mr. Madhusudan Sur, Ld. APP Mr. Anwar Hossain Ms. Sreyashee Biswas ....for the State
It has been submitted by the petitioner that the written notes of argument submitted in CRR 3761 of 2019 will cover the arguments of the present case.
Thus, hearing is concluded. Judgment is reserved.
( Tirthankar Ghosh, J.)
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