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CRA/100/2021
2021 Latest Caselaw 6565 Cal

Citation : 2021 Latest Caselaw 6565 Cal
Judgement Date : 22 December, 2021

Calcutta High Court (Appellete Side)

CRA/100/2021 on 22 December, 2021

22.12.2021 Sl. No.27 akd C. R. A. 100 of 2021 [via video conferencing] (CRAN 1 of 2021)

In Re : An application for suspension of sentence under Section 389 of the Code of Criminal Procedure filed on 25.08.2021 :

A N D

In Re : Jenarul Sk. & Anr. ...... Appellants

Mr. Sabyasachi Banerjee Mr. Debajyoti Das ... ... for the appellants

Department is directed to submit report whether any other

appeal has been filed against the selfsame judgment and order.

If so, let this matter be listed along with the other appeals

after X-Mas vacation.

(Bivas Pattanayak, J.) (Joymalya Bagchi, J.)

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