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Bachhu Ali & Anr vs State Of West Bengal
2021 Latest Caselaw 6545 Cal

Citation : 2021 Latest Caselaw 6545 Cal
Judgement Date : 21 December, 2021

Calcutta High Court (Appellete Side)
Bachhu Ali & Anr vs State Of West Bengal on 21 December, 2021

21.12.2021 Serial no. 8 & 9 Srimanta

(Through Video Conference)

CRA 22 of 2016 [ Bachhu Ali & Anr. -Vs.- State of West Bengal] with CRA 145 of 2016 [Natu Ali -Vs.- State of West Bengal]

Mr. Sekhar Kumar Basu, Sr. Adv., Mr. Somnath Banerjee, Adv., Mr. Ramdeb Sengupta, Adv.

...For the Appellants. Mr. Saibal Bapuli, Adv., Mr. Bibaswan Bhattacharyya, Adv.

...for the State.

Argument is heard and Judgment is reserved.

(Bibek Chaudhuri, J.)

 
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