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Pralay Das Gupta @ Chhotku & Anr vs Unknown
2021 Latest Caselaw 6544 Cal

Citation : 2021 Latest Caselaw 6544 Cal
Judgement Date : 21 December, 2021

Calcutta High Court (Appellete Side)
Pralay Das Gupta @ Chhotku & Anr vs Unknown on 21 December, 2021

21.12.2021 Serial no. 10 Srimanta

(Through Video Conference)

CRA 263 of 1985

In the matter of : Pralay Das Gupta @ Chhotku & Anr.

... Appellants.

Mr. Aritra Bhattacharyya, Adv.

...For the Appellants. Mr. Ranabir Ray Chowdhury, Adv., Mr. Mirza Firoj Ahmed Begg, Adv.

...for the State.

Argument is heard and Judgment is reserved.

(Bibek Chaudhuri, J.)

 
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