Uttam Kumar Das And Others vs The State Of West Bengal And Others
2021 Latest Caselaw 6536 Cal

Citation : 2021 Latest Caselaw 6536 Cal
Judgement Date : 21 December, 2021

Calcutta High Court (Appellete Side)

Uttam Kumar Das And Others vs The State Of West Bengal And Others on 21 December, 2021

   19
21.12.2021
   TN



                          WPA No.7956 of 2020

                       Uttam Kumar Das and others
                                  Vs.
                          The State of West Bengal and others


             Mr. Subir Sanyal,
             Mr. Sayantan Hazra,
             Mr. Sagnik Roy Chowdhury
                                              .... for the petitioners

             Ms. Sutapa Sanyal,
             Ms. Susnita Saha
                                                   .... for the State

             Mr. Saikat Banerjee,
             Ms. Juin Dutta Chakraborty
                                  .... for the respondent nos.3 and 9

Hearing is concluded in the matter.

Judgment is reserved.

(Sabyasachi Bhattacharyya, J.)

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