Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Divyajot Singh Jendu vs Unknown
2021 Latest Caselaw 6201 Cal

Citation : 2021 Latest Caselaw 6201 Cal
Judgement Date : 7 December, 2021

Calcutta High Court (Appellete Side)

Divyajot Singh Jendu vs Unknown on 7 December, 2021

07.12.2021 S.D.

05. CRR 783 of 2017

In the matter of: Divyajot Singh Jendu ......Petitioner.

Mr. Mayukh Mukherjee Mr. Abhishek Dutt ...for the Petitioner.

Learned advocate for the petitioner is present and files an affidavit

of service upon the learned advocate on record of the opposite party. Let

the same be taken on record.

The matter is fixed up today for hearing as contested application.

None appears for the opposite party. The criminal revision is taken up

for hearing.

Heard learned advocate for the petitioner at length.

Considered.

The judgment is reserved.

(Ananda Kumar Mukherjee, J.)

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs