Kiran Devi Poddar vs Sundaram Clayton Ltd. & Ors
2021 Latest Caselaw 6018 Cal

Citation : 2021 Latest Caselaw 6018 Cal
Judgement Date : 2 December, 2021

Calcutta High Court (Appellete Side)

Kiran Devi Poddar vs Sundaram Clayton Ltd. & Ors on 2 December, 2021

02.12.2021
 SL No.22
Court No.8
   (gc)


                            FAT 539 of 2017

                           Kiran Devi Poddar
                                  Vs.
                      Sundaram Clayton Ltd. & Ors.

                          (Via Video Conference)


                                   Mr. S. Banerjee,
                                                   ...for the Appellant.


                 A supplementary paper book disclosing pleadings

             and/or   documents    forming   part   of   the   judgment

             inadvertently left out.   The paper book shall be filed

             within two weeks from date. A copy of the paper book

             along with the supplementary paper book shall be served

             upon the respondents within two weeks thereafter.

Let this matter be listed under the same heading on

13th January, 2022.

(Ajoy Kumar Mukherjee, J.) (Soumen Sen, J.)

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