Smt. Debarati Sen vs Smt. Susama Ray
2021 Latest Caselaw 1723 Cal/2

OD-17



                                      EC/372/2021

                           IN THE HIGH COURT AT CALCUTTA
                            Ordinary Original Civil Jurisdiction
                                     ORIGINAL SIDE

                                  SMT. DEBARATI SEN
                                        VERSUS
                                   SMT. SUSAMA RAY


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 23rd December, 2021.

(Via Video Conference)

Appearance:

Mr. Priaynkar Saha, Adv.

The Court: This is an application for execution of an Award dated 16th

December, 2019.

None appears on behalf of the judgment-debtor.

The Department is directed to issue a notice on the judgment-debtor

informing them of the returnable date and file a report.

Let this matter appear on the 14th January, 2022.

(RAVI KRISHAN KAPUR, J.)

RS.