Neo Metaliks Ltd vs Kessels Engineering Works Pvt. ...
2021 Latest Caselaw 1680 Cal/2

Citation : 2021 Latest Caselaw 1680 Cal/2
Judgement Date : 20 December, 2021

Calcutta High Court

Neo Metaliks Ltd vs Kessels Engineering Works Pvt. ... on 20 December, 2021

OD-14
                     IN THE HIGH COURT AT CALCUTTA
                              ORIGINAL SIDE

                             EC/143/2021

                          NEO METALIKS LTD.
                               Versus
                 KESSELS ENGINEERING WORKS PVT. LTD.


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 20th December, 2021.

The Court: This is an application for execution of an award dated

22nd July, 2020. It is submitted on behalf of the decree holder that the

award is for a sum of Rs.20 crores approximately.

None appears on behalf of the judgment debtor nor is any

accommodation prayed for on their behalf. The petitioner is directed to

serve a notice on the judgment debtor.

The Department is also directed to issue a notice on the judgment

debtors and file a Report on the returnable date.

Let this matter appear on 20th January, 2022.

(RAVI KRISHAN KAPUR, J.)

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