Central Inland Water Transport ... vs Lmj Shipping Pvt. Ltd
2021 Latest Caselaw 1609 Cal/2

ODC-21
                                     EC 321 of 2021
                            IN THE HIGH COURT AT CALCUTTA
                           ORDINARY ORIGINAL JURISDICTION
                                     ORIGINAL SIDE


             CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED
                                   VERSUS
                            LMJ SHIPPING PVT. LTD.


   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR
   Date : 14th December, 2021.

                                                                       APPEARANCE:
                                                              Mr. Priyankar Saha,Adv.
                                                           Mr. Ashok Kumar Jena,Adv.
                                                                  Mr. Abhra Jena,Adv.




        The Court:- This is an application for execution of an award dated 11 th April,

2019. The respondent is represented and submits that no copy of the application

has been served on the judgment-debtor. The Department is directed to serve a

notice under Order 21 Rule 22(1) of CPC and file a report on the returnable date.

In the meantime, the Advocate on behalf of the petitioner is also directed to serve

the Advocate appearing on behalf of the judgment-debtor prior to the returnable

date.

Let this matter appear on the 18th of January, 2022.

(RAVI KRISHAN KAPUR, J.) S.Chandra