Rohit Enterprises vs Surjeet Kaur Kang And Anr
2021 Latest Caselaw 536 Cal/2

Citation : 2021 Latest Caselaw 536 Cal/2
Judgement Date : 31 August, 2021

Calcutta High Court

Rohit Enterprises vs Surjeet Kaur Kang And Anr on 31 August, 2021

    OD - 21

                                ORDER SHEET
                                 EC 54/2021
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                           ROHIT ENTERPRISES
                                 VERSUS
                       SURJEET KAUR KANG AND ANR.


    BEFORE :
    The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 31st August, 2021

The Court : None appears on behalf of the decree-holder nor are the

judgment-debtors represented.

List this matter on 13th September, 2021.

[RAVI KRISHAN KAPUR, J.]

S.Das AR[CR]

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