M/S. Deecon India Pvt. Ltd vs Union Of India Through Central ...
2021 Latest Caselaw 534 Cal/2

Citation : 2021 Latest Caselaw 534 Cal/2
Judgement Date : 31 August, 2021

Calcutta High Court

M/S. Deecon India Pvt. Ltd vs Union Of India Through Central ... on 31 August, 2021

    OD - 25

                               ORDER SHEET
                                EC 59/2021
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE


                     M/S. DEECON INDIA PVT. LTD.
                              VERSUS
     UNION OF INDIA THROUGH CENTRAL PUBLIC WORKS DEPARTMENT


    BEFORE :
    The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 31st August, 2021

The Court : None appears on behalf of the decree-holder nor is the

judgment-debtor represented.

Let this matter appear on 13th September, 2021.

[RAVI KRISHAN KAPUR, J.]

S.Das AR[CR]

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