M/S. Maa Tara Transport Co vs The State Of West Bengal & Ors
2021 Latest Caselaw 526 Cal/2

Citation : 2021 Latest Caselaw 526 Cal/2
Judgement Date : 24 August, 2021

Calcutta High Court

M/S. Maa Tara Transport Co vs The State Of West Bengal & Ors on 24 August, 2021

OD-4                           ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                       Constitutional Writ Jurisdiction
                              ORIGINAL SIDE


                               WPO 735 OF 2015

                     M/S. MAA TARA TRANSPORT CO.
                                Versus
                   THE STATE OF WEST BENGAL & ORS.


      BEFORE:
      The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 24th August, 2021.

The Court: It appears from the records that this writ petition was

disposed of along with several other writ petitions by a judgment dated

September 21, 2016 passed by the Hon'ble Mr. Justice Subrata

Talukdar.

In light of the same, the department is directed to strike off this

writ petition from its ledger and indicate that the matter stands disposed

of.

(SHEKHAR B. SARAF, J.)

S.Das AR[CR]

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