Abhik Kusari vs The University Of Calcutta And Ors
2021 Latest Caselaw 525 Cal/2

OD - 6
                            ORDER SHEET
                            WPO/48/2019

                  IN THE HIGH COURT AT CALCUTTA
                    Constitutional Writ Jurisdiction
                            ORIGINAL SIDE

                         ABHIK KUSARI
                             Versus
              THE UNIVERSITY OF CALCUTTA AND ORS.


BEFORE:
The Hon'ble JUSTICE AMRITA SINHA
Date : 24TH August, 2021.
                                                                   Appearance :
                                                        Mr. Kishore Dutta, A.G.
                                                        Mr. Chayan Gupta, Adv.
                                                   Mr. Durga Prasad Dutta, Adv.
                                                               Mr. S. Sen, Adv.
                                                           Mr. S. Ganguly, Adv.
                                                           Ms. Aditi Dutta, Adv.
                                                             ...For the Petitioner

                                                       Mr. Jishnu Chowdhury, Adv.
                                                              ...For the Respondent

The Court : Learned advocate appearing for the petitioner has

relied upon certain judgments in support of his case. To allow the

respondents to respond to the argument forwarded by the petitioner

today let the matter appear in the list once again on 2nd September,

2021.

(AMRITA SINHA, J.)

S. De