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Consciousness vs Ishwari Prasad Singh Roy
2021 Latest Caselaw 515 Cal/2

Citation : 2021 Latest Caselaw 515 Cal/2
Judgement Date : 16 August, 2021

Calcutta High Court
Consciousness vs Ishwari Prasad Singh Roy on 16 August, 2021
OD 1

                                     ORDER SHEET

                                 APD 414 of 2014
                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE

                                 INTERNATIONAL SOCIETY FOR KRISHNA
                                 CONSCIOUSNESS
                                                 VS
                                      ISHWARI PRASAD SINGH ROY

  BEFORE:
  The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
  Date: 16th August, 2021.

  (Via Video Conference)
                                               Mr. Ahin Chowdhury, Sr. Adv.
                                               Mr. Debabrata Banerjee, Adv.
                                               Mr. Koushik Bhattacharyya,Adv.
                                                      ...for the appellant
                                               Mr. Arijit Chaudhuri, Sr. Adv.
                                               Mr. Kaushik Mandal, Adv.
                                               Mr. Sayantan Basu, Adv.
                                                      ...for the respondent

The Court: Written notes of arguments filed by both the parties be kept with the

records.

Parties are requested to exchange copies thereof with each other.

The matter is reserved for judgment.

(SABYASACHI BHATTACHARYYA, J.)

TR/

 
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