Citation : 2021 Latest Caselaw 507 Cal/2
Judgement Date : 11 August, 2021
ODC-5
IA No. GA/1/2021
CS/114/2020
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division)
TECHNO COMMERCIAL COMPANY PVT. LTD.
Versus
SHRI GANESH SAHA
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 11th August, 2021.
[Via Video Conference]
Appearance:
Ms. Manju Agarwal, Adv.
The Court : Learned counsel appearing for the petitioner submits that this
is an application for attachment before judgment. Since it appears that the
service has been done sometime ago, let fresh service be effected on the
respondent.
List this matter on 18th August, 2021.
(MOUSHUMI BHATTACHARYA, J.)
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