E D Enterprises Private Limited vs Kaiser Begum And Anr
2021 Latest Caselaw 489 Cal/2

OD-2


                                  ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                                 ORIGINAL SIDE
                              [Via Video Conference]

                                   ALP/3/2021

                      E D ENTERPRISES PRIVATE LIMITED
                                   Versus
                           KAISER BEGUM AND ANR.


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
   Date : 4th August, 2021.

                                                                          Appearance:
                                                           Mr. Debdut Mukherjee, Adv.
                                                                Mr. M. Mukherjee, Adv.
                                                                    Ms. S. Thard, Adv.
                                                                  Mr. D. Dwivedi, Adv.
                                                                    ...for the petitioner

                                                               Mr. Arik Banerjee, Adv.
                                                                   Mr. Arijit Roy, Adv.
                                                                 Mr. C. K. Saha, Adv.
                                                                ...for the respondents

The Court : Since learned counsel appearing for the respondents has relied

on a recent judgment of a learned Single Judge of this Court, list this matter

on 9th August, 2021 for learned counsel for the petitioner to consider the same

and make his submissions.

(MOUSHUMI BHATTACHARYA, J.)

S.Bag