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Sudhir Kumar Kundu vs Smt. Rita Kundu
2021 Latest Caselaw 4454 Cal

Citation : 2021 Latest Caselaw 4454 Cal
Judgement Date : 31 August, 2021

Calcutta High Court (Appellete Side)
Sudhir Kumar Kundu vs Smt. Rita Kundu on 31 August, 2021

31.08.2021

ns Ct.04 S.A.T. 3118 of 2001

Sudhir Kumar Kundu.

Vs.

Smt. Rita Kundu.

None appears on behalf of appellant. Same

situation prevailed on 23rd August, 2021, when following

order was made:-

"None appears on behalf of appellant. The appeal is in time and form. Additional Stamp Reporter has said that dates of signing of the appellate decree has been given in the memo, which calls for deletion. We do not think this can obstruct moving of the appeal for admission since rule 7 in Order XX, Code of Civil Procedure says that the date of decree is the date when judgment was pronounced.

As last chance to appellant, we adjourn the appeal.

List under heading 'For Dismissal' on 31st August, 2021."

SAT 3118 of 2001 is dismissed.

(Arindam Sinha, J.)

(Sugato Majumdar, J.)

 
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