Sk. Safik And Others vs The Board Of Wakfs
2021 Latest Caselaw 4335 Cal

   06
19.08.2021

TN

CO No.200 of 2021

Sk. Safik and others Vs.

The Board of Wakfs, West Bengal and others

(Via video conference)

Mr. Haradhan Banerjee Md. Yamin Ali Mr. Arif Ali Mr. Partha Pratim Mukherjee ... for the petitioners.

Sk. Md. Galib Mr. Abu Siddique Mallik ...for the opposite party no.1

Mr. Partha Pratim Roy Mr. K. A. Rahman ...for the opposite party no.4.

Mr. Tapan Kumar Mahapatra

...for the opposite party no.5.

Mr. Piyush Chatur Vedi Ms. Subhra Nag ...for the opposite party no.10.

Written notes of arguments filed by the

petitioners as well as the opposite party no.4 be kept

on record.

It may be noted that the other contesting

parties have already filed their written notes of

arguments, which may also be treated as part of the

records.

Hearing is concluded.

Judgment is reserved in the matter.

(Sabyasachi Bhattacharyya, J.)