Premlata Singh vs Unknown
2021 Latest Caselaw 4314 Cal

August 18, 2021

Court No.01 SG/s.biswas CRA 608 of 2017

(Through Video Conference)

In re. An application for admission of appeal.

In the matter of: Premlata Singh ... Appellant

Mr. Deepak Prahladka, Advocate ... for the appellant (present in Court)

Learned counsel for the appellant seeks time to place on

record certified copy of the judgment of the trial court by which

the appellant was acquitted.

Adjourned to December 8, 2021.

[Rajesh Bindal, C.J.(A)]

[Rajarshi Bharadwaj, J.]