Sahajan Ali @ Sahajahan Ali vs Unknown
2021 Latest Caselaw 4279 Cal

16.08.2021 S.D.

24. CRA 298 of 2019 With CRAN 1 of 2019 (Old CRAN 1864 of 2019) CRAN 2 of 2020 (Old CRAN 596 of 2020) CRAN 3 of 2020 (Old CRAN 690 of 2020) CRAN 4 of 2020 (Old CRAN 4029 of 2020)

In Re: - An Appeal under Section 374(2) of the Code of Criminal Procedure, 1973.

And In the matter of: Sahajan Ali @ Sahajahan Ali ....Appellant.

Mr. Bidyut Kumar Roy Ms. Rita Datta ...For the State.

Since Bijoy Thakur who was appearing in person earlier is not

attending the Court to address the Court on the merit of this case in the

appeal preferred by him against the order of judgment and acquittal,

therefore, let the appellant be intimated through the Officer-in-Charge of

Salboni Police Station.

Let the matter appear on 24.8. 2021.

(Shivakant Prasad, J.)