Sasabindu Ghosh vs The State Of West Bengal
2021 Latest Caselaw 4232 Cal

12.08.2021 Ct.42 Sl.2 KS (Via Video Conference)

CRA 213 of 2018 Sasabindu Ghosh

-Vs.-

The State of West Bengal

Mr. S. G. Mukherjee Ms. Faria Hossain Ms. Sonali Das .....For the State

Ms. Sonali Das, learned counsel appearing for the State submits

that the judgment dated 04.08.2021 was recorded in connection with

case number, C.R.A. 213 of 2018. But, there is an inadvertent

typographical mistake crept in respect of the case number which has

been wrongly written as 'C.R.R. 213 of 2018' instead of 'C.R.A. 213 of

2018'.

Let the case number be corrected as C.R.A. 213 of 2018.

The order dated 04.08.2021 is modified to the above extent only.

This order be read as part of the order dated 04.08.2021.

The other portion of the said order shall remain the same.

Let a copy of this order be displayed in the server.

(Shivakant Prasad, J.)