Shristi Infrastructure Dev. ... vs Union Of India & Ors
2021 Latest Caselaw 4230 Cal

Citation : 2021 Latest Caselaw 4230 Cal
Judgement Date : 12 August, 2021

Calcutta High Court (Appellete Side)

Shristi Infrastructure Dev. ... vs Union Of India & Ors on 12 August, 2021

12.08.2021
   p.b.
 Sl. No.57.

                          W.P.A. 29660 of 2014


                   Shristi Infrastructure Dev. Corp. Ltd. & Anr.
                               Vs.
                   Union of India & Ors.

                       (Via Video Conference)


              Mr. Asim Chowdhury,
              Ms. Aesa Dey.
                                 .......for the petitioners.
              Mr. Dhiraj Trivedi,
              Mr. Bikash Kumar Singh.
                                 .......for the respondents.

List this matter on 16th August, 2021 under the

heading "For Orders".

Learned advocate for the petitioner will place

judgment of other High Courts on this issue.

(Md. Nizamuddin, J.)

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